[Cites 0, Cited by 0]
[Section 8]
[Entire Act]
State of Gujarat - Subsection
Section 8(10) in Gujarat Consumer Protection Rules, 1988
| Name of Appellant | ...................................... |
| Full address of the appellant | ...................................... |
| Number and date of the order against which theappeal is made | ...................................... |
| Date of receipt of such order by the appellant | ...................................... |
| Whether appeal is made in time? | |
| If not the reason therefor may be stated | ...................................... |