Delhi High Court - Orders
Gaurav Chhibber vs M/S Qatar Airways on 22 July, 2024
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1957/2024 & CM APPL. 11146/2024
GAURAV CHHIBBER
.....Petitioner
Through: Mr. Sabahy Choudhary with Mr.
Aman Mehta, Advocates.
versus
M/S QATAR AIRWAYS
.....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 22.07.2024
1. List on 21.10.2024.
2. Learned Trial court is directed to fix the date beyond the date given by this Court.
MANOJ JAIN, J JULY 22, 2024/sw This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/07/2024 at 00:36:29