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Delhi High Court - Orders

Gaurav Chhibber vs M/S Qatar Airways on 22 July, 2024

                                    $~26

                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CM(M) 1957/2024 & CM APPL. 11146/2024

                                                GAURAV CHHIBBER
                                                                                                                                      .....Petitioner
                                                                                      Through:                 Mr. Sabahy Choudhary with Mr.
                                                                                                               Aman Mehta, Advocates.

                                                                                      versus

                                                M/S QATAR AIRWAYS
                                                                                                                                      .....Respondent
                                                                                      Through:

                                                CORAM:
                                                HON'BLE MR. JUSTICE MANOJ JAIN
                                                                   ORDER

% 22.07.2024

1. List on 21.10.2024.

2. Learned Trial court is directed to fix the date beyond the date given by this Court.

MANOJ JAIN, J JULY 22, 2024/sw This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/07/2024 at 00:36:29