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State of Madhya Pradesh - Section

Section 11 in The M.P. Ayurvedic, Unani Tatha Prakritic Chikitsa Vyavasayi Adhiniyam, 1970

11. Filling of casual vacancies.

- If a member of the Board dies or resigns or for any cause whatsoever ceases to be a member, the vacancy, so created shall be filled as soon as may be by election or nomination, as the case may be, and the person so elected or nominated shall hold office for the unexpired term of his predecessor.