Punjab-Haryana High Court
The State Of Haryana And Another vs Surjeet Kaur And Others on 28 March, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. NO. 326 OF 2011(O &M)
( L.A.C. No. 404 OF 2008)
The State of Haryana and another ...............Appellants
Versus
Surjeet Kaur and others .................Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present: Mr. D.D. Gupta, Additional Advocate General, Haryana.
RAJESH BINDAL, J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 314 of 2011, titled as The State of Haryana and another Versus Kabal Singh and others.
(RAJESH BINDAL) JUDGE 28.3.2011 A.Gupta