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State of West Bengal - Section

Section 199 in West Bengal Co-operative Societies Rules, 2011

199. Review.

— An application for review under sub-section (2) of section 148 shall be made within a period of thirty days from the date of the order accompanied by a certified or attested copy of the order review of which has been prayed for and stating paragraph-wise the reasons and circumstances for which the review has been prayed for.