Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Rajasthan - Subsection

Section 54(7) in Rajasthan State Legal Services Authority Regulations, 1999

(7)Any employee of the District Legal Services Authority nominated by the Chairman, District Legal Services Authority shall be the secretary of the Taluk Legal Awareness Committee.