Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86(6)] [Section 86] [Entire Act] State of Jammu-Kashmir - Subsection Section 86(6)(a) in The Jammu and Kashmir Electricity Act, 2010 (a)"Assessing Officer" means an officer of the Government or licensee, as the case may be, designated as such by the Government;