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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of West Bengal - Subsection

Section 44(3) in The West Bengal Maritime Board Act, 2000

(3)At any time during the financial year for which any budget estimate has been prepared under sub-section (1) and approved under sub-section (2), the Board may prepare and submit to the State Government one or more supplementary budget estimates for approval, as far as may be, in the same manner as is provided in this Act for the preparation and submission of budget estimate.