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State of Rajasthan - Section

Section 39 in The Rajasthan Grant of Subsidy (On Managerial Staff) to Small Scale Industries Run by Cooperative Societies Rules, 1970

39. Misc. Social and Dev. Organisation-

Welfare of Scheduled tribes & castes and other Backward classes.
(i)Social Welfare Department.
(ii)Expenditure for the Welfare scheme for Scheduled tribes (Plan exp.)
(iii)Through the Agency of Social Welfare Department.
(iv)Miscellaneous.