Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 2] [Entire Act] Union of India - Subsection Section 2(c) in The Interest On Delayed Payments To Small Scale And Ancillary Industrial Undertakings Act, 1993 (c)"buyer" means whoever buys any goods or receives any services from a supplier for consideration;
