Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Chattisgarh - Subsection Section 10(8) in International Institute of Information Technology (IIIT) University Act, 2013 (8)Three Persons nominated by the Sponsor;[***] [Omitted '(9) The Registrar;' by C.G. Act No. 11 of 2014, dated 5.8.2014.]
