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[Cites 0, Cited by 0] [Section 16(4)] [Section 16] [Entire Act]

State of Kerala - Subsection

Section 16(4)(b) in The Kerala Agricultural Income Tax Act, 1991

(b)ceases to remain invested in any security referred to in sub clause (i) or deposited in any account referred to in sub-clause (ii) or sub-clause (iii) of clause (b) of that sub-section, or