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[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

State of Goa - Subsection

Section 34(3)(b) in The Goa, Daman and Diu School Education Rules, 1986

(b)the Provident Fund Account shall be transferred to the school in which he is so absorbed, and thereupon such Provident Fund shall be governed in accordance with the rules and regulations in force in that school, in relation to Provident Funds; and