Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 528] [Entire Act] State of Haryana - Subsection Section 528(3) in Punjab Jail Manual (3)All allowances granted under the rule to any prisoner upon his release shall be paid to him in the presence of the Superintendent.
