Punjab-Haryana High Court
K.C. Rana vs Pswc on 29 April, 2019
Author: Arun Monga
Bench: Arun Monga
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP NO.15374 OF 2013
DATE OF DECISION : 29.04.2019
K. C. Rana
...Petitioner
Versus
Punjab State Warehousing Corporation
...Respondent
CORAM : HON'BLE MR. JUSTICE ARUN MONGA
Present : Mr. J. P. Rana, Advocate,
for the petitioner.
Mr. Vikas Singh, Advocate,
for the respondent.
ARUN MONGA, J. (ORAL)
For orders, see detailed order of even date passed in CWP No.20249 of 2014 titled as "Kulbhushan Sharma v. Punjab State Warehousing Corporation".
(ARUN MONGA) JUDGE APRIL 29, 2019 shalini Whether speaking/reasoned : Yes/No Whether reportable : Yes/No. For Subsequent orders see CWP-20249-2014 Decided by HON'BLE MR. JUSTICE ARUN MONGA 1 of 1 ::: Downloaded on - 14-07-2019 09:27:38 :::