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Punjab-Haryana High Court

K.C. Rana vs Pswc on 29 April, 2019

Author: Arun Monga

Bench: Arun Monga

               IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                            CHANDIGARH


                                     CWP NO.15374 OF 2013
                                     DATE OF DECISION : 29.04.2019


     K. C. Rana
                                                               ...Petitioner
                   Versus

     Punjab State Warehousing Corporation
                                                                ...Respondent



     CORAM : HON'BLE MR. JUSTICE ARUN MONGA


     Present : Mr. J. P. Rana, Advocate,
               for the petitioner.

                   Mr. Vikas Singh, Advocate,
                   for the respondent.


     ARUN MONGA, J. (ORAL)

For orders, see detailed order of even date passed in CWP No.20249 of 2014 titled as "Kulbhushan Sharma v. Punjab State Warehousing Corporation".

(ARUN MONGA) JUDGE APRIL 29, 2019 shalini Whether speaking/reasoned : Yes/No Whether reportable : Yes/No. For Subsequent orders see CWP-20249-2014 Decided by HON'BLE MR. JUSTICE ARUN MONGA 1 of 1 ::: Downloaded on - 14-07-2019 09:27:38 :::