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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Odisha - Subsection

Section 88(4) in The Orissa Municipal Employees' Pension Rules, 1989

(4)After Form No. XIII is completed by the Executive Officer and Chairman of the Council the Executive Officer of that Council shall send that Form in original alongwith the Service Book or Service Roll duly completed up-to-date and any other document relied upon, to the Director. The Director shall take necessary further action in the matter as laid down under Chapter-X.