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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(a) in Tamil Nadu Gramdan Villages (Repayment of Debts) Act, 1959

(a)"date of the commencement of this Act" in relation to any village or hamlet included in the Schedule by a notification under clause (b) of sub-section (2) of section 1 means the date of such inclusion;