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State of Andhra Pradesh - Section

Section 10 in Andhra Pradesh Engineering Common Entrance test for Diploma Holders, (ECET-FDH) Rules, 2003

10. Functions of the Convener of the Committee.

- The Convener of the ECET-FDH shall subject to such directions as may be issued by the Chairman to discharge his duties in the matters relating to the ECET-FDH. The Convener, is specifically responsible for discharging the following functions:
(i)The printing of application forms of ECET-FDH.
(ii)Issuing the notification inviting application, for the Entrance Test.
(iii)Sale of application forms and issue of Hall - Tickets.
(iv)Appointment of Coordinators/Chief Superintendents/Observers of various Test Centres.
(v)Coding and decoding of Response sheets (Answer Scripts).
(vi)Appointment of Members of confidential team for assisting computer process in valuation of answer scripts.
(vii)Payment of remuneration for various items/services utilised for the purpose of ECET-FDH.
(viii)Maintenance and submission of accounts to the Andhra Pradesh State Council of Higher Education.
(ix)Publication of Results and dispatch of Rank cards to the qualified candidates.
(x)Such other duties as entrusted by the Chairman.