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State of Rajasthan - Section

Section 36 in The Rajasthan Zamindari and Biswedari Abolition Rules, 1959

36. Intimation of despatch of Bonds.

- The [Public Debt Office, Jaipur] [Substituted by Notification No. F. 1C(2) Revenue 1A/62, dated 18.7.1962, Published in Rajasthan Gazette, Part 4-C, dated 23.8.1962.] shall also send an intimation of despatch of the consignment in Form XIIIA [in duplicate] [Substituted vide No. F. 1(23) Revenue A/66, dated 7.5.1966-Published in Rajasthan Gazette 4(ga). dated 7.7.1966, Page 216.] (Form XIIIA) to the Treasury Officer and a copy to the Collector of the district.