Section 5 in THE CONSTITUTION (FIFTY-SECOND AMENDMENT) ACT, 1985
5. Amendment of article 191.-
In article 191 of the Constitution,-(a)for the brackets, figure and words "(2) For the purposes of this article", the words "Explanation.- For the purposes of this clause" shall be substituted;(b)the following clause shall be inserted at the end, namely:-"(2) A person shall be disqualified for being a member of the Legislative Assembly or Legislative Council of a State if he is so disqualified under the Tenth Schedule.".
