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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(xix) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(xix)"Population" means the population as ascertained at the last preceding census of which the relevant figures have been published;