Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 180(2)] [Section 180] [Entire Act] Union of India - Subsection Section 180(2)(b) in The Electricity Act, 2003 (b)the works of licensees affecting the property of other persons under sub-section (2) of section 67;