Supreme Court - Daily Orders
Jyothula Ratnaji Rao & Ors. Etc. vs Land Acquisition Officer-Cum-Revenue ... on 20 July, 2015
Bench: Pinaki Chandra Ghose, R.K. Agrawal
ITEM NO.60 COURT NO.11 SECTION XIIA
(Corrected)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 3346/2015
(Arising out of impugned final judgment and order dated 20/08/2014
in SN No. 286/2008 passed by the High Court Of Judicature At
Hyderabad For The State Of Telangana And The State Of Andhra
Pradesh)
JYOTHULA RATNAJI RAO & ORS. ETC. Petitioner(s)
VERSUS
LAND ACQUISITION OFFICER-CUM-REVENUE DIVISIONAL
OFFICER, KAKINADA & ANR. Respondent(s)
(with office report)
Date : 20/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Santosh Paul, Adv.
Mr. M. Rambabu, Adv.
Mr. N. Eshewara Rao, Adv.
For M/s. M. Rambabu & Co.
For Respondent(s) Mr. Basava Prabhu Patil, Sr. Adv.
Mr. A.D.N. Rao, AOR
Mr. A. Venkatesh, Adv.
Ms. Neelam Jain, Adv.
Ms. Vaishali R., Adv.
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed.
Signature Not Verified Digitally signed by Neeta Sapra Date: 2015.07.29 10:50:12 IST (R.NATARAJAN) (SNEH LATA SHARMA) Reason: Court Master Court Master ITEM NO.60 COURT NO.11 SECTION XIIA S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 3346/2015 (Arising out of impugned final judgment and order dated 20/08/2014 in SN No. 286/2008 passed by the High Court Of Judicature At Hyderabad For The State Of Telangana And The State Of Andhra Pradesh) JYOTHULA RATNAJI RAO & ORS. ETC. Petitioner(s) VERSUS LAND ACQUISITION OFFICER-CUM-REVENUE DIVISIONAL OFFICER, KAKINADA & ANR. Respondent(s) (with office report) Date : 20/07/2015 This petition was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE HON'BLE MR. JUSTICE R.K. AGRAWAL For Petitioner(s) M/s. M. Rambabu & Co.
For Respondent(s) Mr. Basava Prabhu Patil, Sr. Adv.
Mr. A.D.N. Rao, AOR Mr. A. Venkatesh, Adv.
Ms. Neelam Jain, Adv.
Ms. Vaishali R., Adv.
UPON hearing the counsel the Court made the following O R D E R The Special Leave Petition is dismissed.
(R.NATARAJAN) (SNEH LATA SHARMA)
Court Master Court Master