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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24(vii) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(vii)to exercise such other powers and perform such other duties as may be conferred or imposed upon it by this Act and the Statutes.