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[Cites 0, Cited by 0] [Section 31] [Entire Act]

NCT Delhi - Subsection

Section 31(4) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

(4)Weighing instruments, weights and measures kept by a committee under this rule may at any time be inspected, examined and checked by the Chairman or the Vice-Chairman of the Board or by any other officer not lower in rank than of a Marketing Officer. After inspection, the inspecting authority may give such direction as it may deem proper. The committee shall comply with such directions.