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Delhi High Court - Orders

Lava International Ltd vs Anurag Gupta, Proprietor New Fair ... on 17 May, 2022

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                                      $~34
                                      *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +      ARB.P. 596/2022
                                             LAVA INTERNATIONAL LTD.                ..... Petitioner
                                                          Through: Mr. Nishant Datta and Mr. Chirag,
                                                                   Advocates.
                                                          versus

                                             ANURAG GUPTA, PROPRIETOR NEW FAIR BUSINESS
                                             CENTRE                             ..... Respondent
                                                         Through: None.

                                             CORAM:
                                             HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                                               ORDER

% 17.05.2022 I.A.7615/2022 (exemption) Exemption is allowed subject to all just exceptions.

ARB.P. 596/2022

Issue notice to the respondent, returnable on 01.08.2022.

SANJEEV SACHDEVA, J MAY 17, 2022 rk Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digital Signed By:KUNAL SACHDEVA MAGGU Signing Date:17.05.2022 Signing Date:18.05.2022 14:31:30 20:57 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.