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Patna High Court - Orders

Kamal Deo Thakur vs Shree R.S. Gawai & Ors on 22 August, 2008

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    MJC No.2752 of 2007
                                  KAMAL DEO THAKUR
                                          Versus
                           Dr.Asesar Yadav Vice Chancellor & Ors.
                                         -----------

4.      22.8.2008

. As prayed for by learned counsel for the University, put up the case on 27th August, 2008 with one to five cases.

Md.S.                                         (J.N.Singh,J.)