Supreme Court - Daily Orders
State Bank Of India vs Nani Gopal Palit on 4 September, 2017
Bench: Arun Mishra, Mohan M. Shantanagoudar
ITEM NO.27 COURT NO.10 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).22174/2017
(Arising out of impugned final judgment and order dated 03-05-2017
in WA No.162/2014 passed by the Gauhati High Court)
STATE BANK OF INDIA & ORS. Petitioner(s)
VERSUS
NANI GOPAL PALIT Respondent(s)
(With permission to file additional documents)
Date : 04-09-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Petitioner(s) Mr. Sanjay Kapur,AOR
Ms. Priyadarshinee Singh,Adv.
Mr. Karan Govel,Adv.
Ms. Shubhra Kapur,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We are not inclined to interfere with the impugned order. The special leave petition is dismissed.
Pending applications stand disposed of.
(Sarita purohit) (Tapan Kumar Chakraborty)
Court Master Branch Officer
Signature Not Verified
Digitally signed by
SARITA PUROHIT
Date: 2017.09.04
17:21:43 IST
Reason: