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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(2)(e) in Rajasthan Tax on Entry of Goods Into Local Area Act, 1999

(e)allow the inspection of the goods by the Incharge of the check-post or any other person authorised by such Incharge.