Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Tamilnadu - Subsection Section 35(4) in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Rules, 1959 (4)An authenticated copy of the order shall be furnished parties, either in person or by registered post acknowledgment due.
