Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 8 in The Delhi Rent Control Rules, 1959 8. Appearance before Controller. - A party may appear before the Controller either in person or by a recognised agent provided that if the Controller so directs the party shall appear in person.
