Bombay High Court
Manju Somani vs Income Tax Officer Ward -23(2)(2) And 2 ... on 22 June, 2022
Author: Abhay Ahuja
Bench: Dhiraj Singh Thakur, Abhay Ahuja
2-itxa-1642-2017+.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL NO. 1642 OF 2017
Pr. Commissioner of Income Tax-23 .. Appellant
Vs.
MIG Co-op. Hsg. Soc. Group II Ltd. .... Respondent
WITH
WRIT PETITION NO. 2115 OF 2019
WITH
WRIT PETITION NO. 2597 OF 2018
WITH
WRIT PETITION NO. 3254 OF 2018
WITH
WRIT PETITION NO. 2829 OF 2019
WITH
WRIT PETITION NO. 2831 OF 2019
WITH
WRIT PETITION NO. 2830 OF 2019
WITH
WRIT PETITION NO. 2795 OF 2019
WITH
WRIT PETITION NO. 2762 OF 2018
WITH
WRIT PETITION NO. 3000 OF 2019
WITH
WRIT PETITION NO. 2784 OF 2018
WITH
WRIT PETITION NO. 2793 OF 2018
WITH
WRIT PETITION NO. 3141 OF 2019
WITH
WRIT PETITION NO. 3245 OF 2019
WITH
WRIT PETITION NO. 3617 OF 2019
WITH
WRIT PETITION NO. 3455 OF 2018
WITH
WRIT PETITION NO. 3498 OF 2018
WITH
WRIT PETITION NO. 3500 OF 2018
Shraddha Talekar, PS 1/3
::: Uploaded on - 27/06/2022 ::: Downloaded on - 28/12/2022 23:02:26 :::
2-itxa-1642-2017+.doc
WITH
WRIT PETITION NO. 3632 OF 2018
WITH
WRIT PETITION NO. 3628 OF 2018
WITH
WRIT PETITION NO. 3650 OF 2018
WITH
WRIT PETITION NO. 3651 OF 2018
****
Mr.Madhur Agarwal i/b Mr. Atul K. Jasani for petitioner in
WP/2115/2019, WP/2597/2018, WP/2795/2019, WP/2762/2018,
WP/2784/2018, WP/2793/2018, WP/3455/2018, WP/3498/2018
and WP/3500/2018.
Mr. Madhur Agrawal i/b. Mr. Upendra Lokegaonkar, i/b. Mint &
Confreres for Petitioner in WP/ 2829/2019, WP/2831/2019,
WP/2830/2019, WP/3000/2019, WP/3141/2019, WP/3617/2019
WP/3245/2019, WP/3617/2019, WP/3632/2018, WP/3628/
2018, WP/3650/2018, and WP/3651/2018.
Mr.Harsh M. Kapadia for respondents in ITXA/1642/2017.
Ms. Priti Chhabriya with Ms.Swapna Gokhale i/b Mr. Suresh
Kumar for respondents.
Mr.Akhileshwar Sharma for respondents in WP/2829/2019,
WP/2831/2019, WP/2830/2019, WP/3245/2019, WP/3617/2019,
WP/3498/2018, WP/3632/2018.
****
CORAM : DHIRAJ SINGH THAKUR AND
ABHAY AHUJA, JJ.
DATE : 22nd JUNE 2022 PC :
1. Adjourned on account of non-availability of the arguing Shraddha Talekar, PS 2/3 ::: Uploaded on - 27/06/2022 ::: Downloaded on - 28/12/2022 23:02:26 ::: 2-itxa-1642-2017+.doc counsel for the respondent.
2. Writ Petition No. 3245 of 2019 be de-tagged.
3. List on 11th July 2022.
[ABHAY AHUJA, J.] [DHIRAJ SINGH THAKUR, J.] Shraddha Talekar, PS 3/3 ::: Uploaded on - 27/06/2022 ::: Downloaded on - 28/12/2022 23:02:26 :::