Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Rajasthan - Section Section 27 in THE RAJASTHAN MADARSA BOARD ACT, 2020 27. Reports.- The Board shall furnish to the State Government such reports, returns and statements as may be prescribed and such further information on any matter relating tothe Board as the State Government may require.
