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[Section 15]
[Entire Act]
State of Punjab - Subsection
Section 15(1) in The Chandigarh University Act, 2012
| (a) | the Chancellor ; | .. Chairman |
| (b) | the Vice-Chancellor ; | .. Member |
| (c) | three persons nominated by the Trust, out ofwhom two shall be eminent educationists ; | .. Members |
| (d) | one expert of management or informationtechnology ; | .. Member |
| (e) | one expert of finance, nominated by theChancellor ; | .. Member |
| (f) | the Secretary to Government of Punjab,Department of Higher Education or his representative not belowthe rank of Joint Secretary ; and | .. Member |
| (g) | One eminent educationist nominated by theSecretary to Government of Punjab, Department of HigherEducation in consultation with the Chancellor. | .. Member |