Delhi High Court - Orders
Comfort Care Systems Pvt. Ltd vs Stup Consultants Pvt. Ltd on 10 April, 2026
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA(COMM) 219/2026 & CM APPL. 23549/2026, CM APPL.
23550/2026
COMFORT CARE SYSTEMS PVT. LTD. .....APPELLANT
Through: Petitioner in person
versus
STUP CONSULTANTS PVT. LTD. .....RESPONDENT
Through: Nemo
CORAM:
HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE
HON'BLE MR. JUSTICE AJAY DIGPAUL
ORDER
% 10.04.2026 At request of counsel for appellant, who appears in person, list on 16th April, 2026.
NITIN WASUDEO SAMBRE, J AJAY DIGPAUL, J APRIL 10, 2026/ay/sk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/04/2026 at 22:53:15