Himachal Pradesh High Court
Prime Steel Industries Pvt. Ltd. vs . Hpsebl & on 24 June, 2022
Bench: Amjad Ahtesham Sayed, Sabina
Prime Steel Industries Pvt. Ltd. vs. HPSEBL & others.
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CWP No. 1602 of 2022 24.06.2022 Present: Mr. Mr. Prashant Chauhan, Advocate, on behalf of Mr. Manik Sethi, Advocate, for the petitioner.
Mr. Vikrant Thakur, Advocate, for respondent No. 1-HPSEBL.
Mr. Ashok Sharma, Advocate General with Mr. Ranjan Sharma, Additional Advocate General, for respondents No. 2 & 3-State.
Mr. N.K. Sood, Senior Advocate with Mr. Gaurav rSharma, Advocate for respondent No. 4-H.P. Electricity Regulatory Commission.
Mr. Vinay Kuthiala, Senior Advocate with Mr. Diwan Singh Negi, Advocate, respondent No. 4- H.P. Electricity Regulatory Commission.
Learned Additional Advocate General seeks more time to file reply.
List on 31.08.2022.
( A.A. Sayed )
Chief Justice
June 24, 2022 ( Sabina )
(hemlata) Judge
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