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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Prime Steel Industries Pvt. Ltd. vs . Hpsebl & on 24 June, 2022

Bench: Amjad Ahtesham Sayed, Sabina

Prime Steel Industries Pvt. Ltd. vs. HPSEBL & others.

.

CWP No. 1602 of 2022 24.06.2022 Present: Mr. Mr. Prashant Chauhan, Advocate, on behalf of Mr. Manik Sethi, Advocate, for the petitioner.

Mr. Vikrant Thakur, Advocate, for respondent No. 1-HPSEBL.

Mr. Ashok Sharma, Advocate General with Mr. Ranjan Sharma, Additional Advocate General, for respondents No. 2 & 3-State.

Mr. N.K. Sood, Senior Advocate with Mr. Gaurav rSharma, Advocate for respondent No. 4-H.P. Electricity Regulatory Commission.

Mr. Vinay Kuthiala, Senior Advocate with Mr. Diwan Singh Negi, Advocate, respondent No. 4- H.P. Electricity Regulatory Commission.

Learned Additional Advocate General seeks more time to file reply.

List on 31.08.2022.






                                                            ( A.A. Sayed )
                                                            Chief Justice




              June 24, 2022                                  ( Sabina )
                  (hemlata)                                    Judge




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