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Karnataka High Court

Sri Eshwarachari vs Bayalu Basaveswara Swamy Seva Samithi on 28 November, 2023

Author: V Srishananda

Bench: V Srishananda

                                          -1-
                                                    NC: 2023:KHC:43191
                                                 RFA No. 1373 of 2007




                   IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                    DATED THIS THE 28TH DAY OF NOVEMBER, 2023

                                        BEFORE
                      THE HON'BLE MR JUSTICE V SRISHANANDA
                     REGULAR FIRST APPEAL No.1373 OF 2007(INJ)
              BETWEEN:

                    SRI ESHWARACHARI
                    S/O PILLA MALLIGACHARI
                    RESIDING AT HORAMAVU AGARA VILLAGE
                    K.R.PURAM HOBLI,
                    BANGALORE SOUTH TALUK
                    BANGALORE -560 043,

                    SINCE DECEASED BY LEGAL REPRESENTATIVES

              1.    SMT.SUVARNAMMA
                    W/O LATE ESHWARACHARI
                    AGED ABOUT 52 YEARS
                    HORAMAVU AGARA
                    HORAMAVU POST
                    BANGALORE- 560 043
Digitally
signed by R   2.    RADHAMMA
MANJUNATHA
Location:
                    W/O JAGADESHACHARI
HIGH COURT          AGED ABOUT 37 YEARS
OF
KARNATAKA           DODDASIVARA
                    HANGENAHALLI POST
                    MALUR TALUK
                    KOLAR DISTRICT

              3.    SMT. RAJANI
                    W/O RAMU
                    AGED 35 YEARS
                    HORAMAVU AGARA
                    HORAMAVU POST
                    BANGALORE-560 043
                            -2-
                                        NC: 2023:KHC:43191
                                      RFA No. 1373 of 2007




4.   SMT. MANJULA
     W/O MURTHI
     AGED ABOUT 33 YEARS
     HORAMAVU AGARA
     HORAMAVU POST
     BANGALORE-560 043

5.   SMT. SREEDEVI
     W/O BALAKRISHNA
     AGED ABOUT 31 YEARS,
     NO.3627, 4TH MAIN ROAD,
     KAVERI NAGAR
     S.NO.23, BANASHANKARI II STAGE
     BANGALORE-560 070

6.   SRI NAGENDRA KUMAR
     S/O LATE ESHWARACHARI
     AGED 29 YEARS
     HORAMAVU AGARA
     HORAMAVU POST
     BANGALORE-560 043

7.   SMT.DHANALAKSHMI
     D/O LATE ESHWARACHARI
     AGED ABOUT 26 YEARS
     HORAMAVU AGARA
     HORAMAVU POST
     BANGALORE-560 043
                                             ...APPELLANTS
(BY SRI M MOHAN KUMAR, ADVOCATE -ABSENT)
AND:

1.   BAYALU BASAVESWARA SWAMY SEVA
     SAMITHI(REGD.)
     HORAMAVU AGARA VILLAGE,
     HORAMAVU POST
     B'LORE-560 043,
     REP. BY ITS HON. PRESIDENT
     SRI M BASAVACHARI
                            -3-
                                        NC: 2023:KHC:43191
                                      RFA No. 1373 of 2007




     AGED 65 YEARS,
     S/O SRI MARIYACHARI,
     RESIDING AT HORAMAVU,
     AGARA VILLAGE, K.R.PURAM HOBLI
     BANGALORE SOUTH TALUK,
     BANGALORE-560 043

2.   SRI ASWATHACHARI
     S/O BASAPPACHARI
     AGED ABOUT 67 YEARS

3.   SRI AKASHACHARI
     S/O NANJUNDACHARI
     AGED ABOUT 77 YEARS

4.   SRI RAVI
     S/O ASWATHACHARI
     AGED ABOUT 32 YEARS

5.   SRI DHANAKUMAR
     S/O AKASHACHARI
     AGE ABOUT 32 YEARS

6.   SRI MANJUNATH
     S/O APPANACHARI
     AGED ABOUT 32 YEARS

7.   SRI PRABHU
     S/O NAGARAJACHARI
     AGED ABOUT 30 YEARS

8.   SRI NANDA KUMAR
     S/O SIDDANNACHARI
     AGED ABOUT 29 YEARS

9.   SRI B LAKSHMIKANTH
     S/O BASAVACHARI
     AGED ABOUT 35 YEARS

10. SRI APPANNACHARI
                           -4-
                                   NC: 2023:KHC:43191
                                 RFA No. 1373 of 2007




    S/O NANJUNDACHARI
    AGED ABOUT 70 YEARS

11. SRI BAJU
    S/O VEERABHADRACHARI
    AGED ABOUT 32 YEARS

12. SRI M ESHWARACHARI
    S/O MALLIGACHARI
    AGED ABOUT 62 YEARS

13. SRI VEERABHADRACHARI
    S/O BASAVACHARI
    AGED ABOUT 57 YEARS

14. SRI LAKSHMIKANTH
    S/O AKASHACHARI
    AGED ABOUT 42 YEARS

15. SRI ASWATHACHARI
    S/O NANJUNDACHARI
    AGED ABOUT 62 YEARS

16. SRI PUTTACHARI
    S/O SUGUNACHARI
    AGED ABOUT 62 YEARS

17. SRI SAMPANGACHARI
    S/O PILLACHARI
    AGED ABOUT 67 YEARS

    ALL ARE RESIDING AT
    HORAMAVU AGARA VILLAGE
    K.R.PURAM HOBLI
    BANGALORE SOUTH TALUK,
    BANGALORE- 560 043
                                       ...RESPONDENTS
(BY SRI D.R.RAVI SHANKAR FOR LEX NEXUS, ADVOCATE FOR
R1-R10, R12 -R17; R11 -SERVED)
                                  -5-
                                                 NC: 2023:KHC:43191
                                             RFA No. 1373 of 2007




     THIS REGULAR FIRST APPEAL IS FILED UNDER SECTION
96 OF CIVIL PROCEDURE CODE AGAINST THE JUDGMENT AND
DECREE DATED 14.02.2007 PASSED IN O.S.No.4717/1998 ON
THE FILE OF THE XXIV ADDL.CITY CIVIL JUDGE, BANGALORE
CITY, CCH.NO.6, DECREEING THE SUIT FOR PERMANENT
INJUNCITON.

     THIS REGULAR FIRST APPEAL COMING ON FOR HEARING,
THIS DAY, THE COURT MADE THE FOLLOWING:
                               ORDER

Case called out. None present on behalf of the appellants.

2. Even on previous occasion, there was no representation on behalf of the appellants. Appeal is of the year 2007. As a last chance, matter stood adjourned by the Order dated 16.02.2023 and matter was ordered to be listed on 23.02.2023 on which date also, there was no representation. Court, suo motu, directed that the matter be listed next week. Thereafter, matter was listed on 10.11.2023 and there was no representation on behalf of the appellants.

3. Taking note of the conduct of the appellants, appeal is dismissed for non prosecution.

Sd/-

JUDGE kcm List No.: 1 Sl No.: 37