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[Cites 0, Cited by 0] [Section 338(1)] [Section 338] [Entire Act]

State of Jharkhand - Subsection

Section 338(1)(c) in Jharkhand Municipal Act, 2011

(c)prohibit steeping in any tank, reservoir, stream, well or ditch of any animal, vegetable or mineral matter likely to render the water thereof offensive or dangerous to health,