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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Kerala - Subsection

Section 12(2)(l) in Kerala Agricultural University Act, 1971

(l)To make Statutes regulating the method of election to the Authorities of the University, the procedure at the meetings of the General Council, the Executive Committee and other Authorities of the University and quorum of members required for the transaction of business by the Authorities of the University other than the General Council;