Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 164B] [Entire Act] Union of India - Subsection Section 164B(4) in The Motor Vehicles Act, 1988 (4)The maximum liability amount that shall be paid in each case shall be such as may be prescribed by the Central Government.
