Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(11) in The Rajasthan Urban Improvement Trust (Disposal of Urban Land) Rules, 1974 (11)Words and expressions used but not defined in these rules shall carry the meanings assigned to them under Rajasthan Urban Improvement Act, 1959.
