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[Cites 0, Cited by 0] [Section 91A(1)] [Section 91A] [Entire Act]

State of Rajasthan - Subsection

Section 91A(1)(a) in Rajasthan Panchayati Raj Act, 1994

(a)in the case of all the officers and servants, other than the Chief Executive Officer, of a Panchayati Raj Institution, whether appointed by such Panchayti Raj Institution or the State Government, the District Programme Coordinator and