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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(v) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(v)"Common Meter Reading Instruments (CMRI or MRI) or Hand held terminal (HHT)" means a meter reading instrument with necessary accessories capable of interrogating various makes of alternating current (AC) static electrical energy meters when loaded with the corresponding meter specific soft-ware(s) called meter reading instrument program(s).