Supreme Court - Daily Orders
Bimlesh Kumar Mishra vs The State Of Uttar Pradesh on 1 August, 2017
Bench: Kurian Joseph, R. Banumathi
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ITEM NO.9 COURT NO.6 SECTION
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No....../2017
Diary No.16884/2017
(Arising out of impugned final judgment and order dated 29-07-2015
in SAD No.515/2015 passed by the High Court Of Judicature At
Allahabad)
BIMLESH KUMAR MISHRA & ORS. Petitioner(s)
VERSUS
STATE OF UTTAR PRADESH & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.50051/2017-CONDONATION OF DELAY
IN FILING and IA No.50054/2017-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.50055/2017-EXEMPTION FROM FILING O.T.
and IA No.50053/2017-PERMISSION TO FILE SLP and IA
No.50052/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS and IA
No.64648/2017-INTERVENTION/IMPLEADMENT and IA
No.64654/2017-INTERVENTION/IMPLEADMENT and IA
No.64667/2017-INTERVENTION/IMPLEADMENT and IA
No.65682/2017-INTERVENTION APPLICATION)
Date : 01-08-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Rana Mukherjee, Sr. Adv.
Ms. Abha R. Sharma, AOR
Mr. D.S. Parmar, Adv.
Ms. Sujeeta Srivastava, Adv.
For Respondent(s) Mr. Vikas Singh, Sr. Adv.
Mr. Yatish Mohan, Adv.
Mr. E.C. Vidyasagar, Adv.
Mr. D.K. Singh, AAG
Mr. Vinay Garg, Adv.
Signature Not Verified
Mr. Kamlendra Mishra, Adv.
Mr. Rajiv Dubey, Adv.
Digitally signed by
ASHA SUNDRIYAL
Date: 2017.08.02
16:34:29 IST
Reason: Ms. Komal Mundhra, Adv.
Mr. Saurabh Agrawal, Adv.
Mr. Aviral Saxena, Adv.
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Mr. Vinay Garg, Adv.
Mr. Ashutosh Kr. Sharma, Adv.
Ms. Shalini Kumar, Adv.
Mr. Anuj Bhandari, AOR
Mr. Ravi Prakash Mehrotra, AOR
UPON hearing the counsel the Court made the following
O R D E R
Permission to file Special Leave Petition is granted. Delay condoned.
The Special Leave Petition is dismissed. Pending applications stand disposed of. (ASHA SUNDRIYAL) (RENU DIWAN) COURT MASTER ASST.REGISTRAR