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[Cites 0, Cited by 0] [Section 1C] [Entire Act]

State of Assam - Subsection

Section 1C(1) in Rules for the Administration of Justice and Police in the Sibsagar, Nowgong and Mikir Hills Tracts (Mikir Hills)

(1)"Mikir Hills" means the Mikir Hills Autonomous Districts comprising of the tribal areas within the boundaries defined in Notification No. TAD/R-31/50/151, dated 13th April, 1951.