Punjab-Haryana High Court
Satbir vs State Of Haryana & Ors on 30 January, 2017
Author: Arun Palli
Bench: Arun Palli
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CMs-6907-08-CI-2016; and
RFA No.10822 of 2014
LAC No.584 of 2012
Date of Decision:30.01.2017.
Satbir.
.... Appellant(s).
Versus
State of Haryana and others.
....Respondent(s).
CORAM: HON'BLE MR.JUSTICE ARUN PALLI
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Present: Mr.Mohit Garg, Advocate for the applicant-appellants.
Mr.Shivendra Swaroop, AAG, Haryana.
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ARUN PALLI, J. (Oral)
For order, see the judgement of even date passed in RFA No.10821 of 2014 titled "Kavita and others Vs. State of Haryana and others".
(ARUN PALLI) January 30, 2017 JUDGE rajan/raman Whether speaking/reasoned Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 09-07-2017 11:24:57 :::