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State of Uttar Pradesh - Section

Section 5 in The U.P. Food Inspectors (Medical, Health and Family Welfare Department) Service Rules, 1992

5. Source of Recruitment.

- Recruitment to the various categories of posts in the service shall be made from the following sources :
(1)Food Inspector-By direct recruitment through Commission.
(2)Chief Food Inspector-By promotion from amongst substantively appointed Food Inspectors.