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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(e) in Election Symbols (Reservation and Allotment) Order, 1968

(e)"election" means an election to which this Order applies;
(ee)[ "form" means a form appended to this Order;] [Inserted by Notification No. 56/97/Judl.III, dated 15.12.1997.]