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State of Odisha - Section

Section 18 in The Orissa Universities (Non-teaching employees) Revised Scales of Pay Rules, 2009

18. Overriding effect of these rules.

- The provisions of the Orissa Service Code and the Orissa Universities Revised Scales of Pay Rules, 1999 shall not, save as otherwise provided in these rules, apply to cases where pay is regulated under these rules, to the extent they are inconsistent with these rules.