Section 39(2) in Telangana Ancient and Historical Monuments and Archaeological Sites and Remains Act, 1960
(2)The Ancient Monuments Preservation Act, 1904 (Central Act 7 of 1904), shall cease to have effect in relation to ancient and historical monuments and archaeological sites and remains declared by or under this Act to be protected monuments or protected areas, except as respects things done or omitted to be done before the commencement of this Act.
